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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(1) in The U.P. Entertainment and Betting Tax Inspectors Service Rules, 1982

(1)The examination will include the following subjects. Each subject will carry the number of marks shown against it. There shall be one paper in each subject and the time allowed for each will be three hours except for Hindi Composition which will be of two hours :
Section A-To be taken by all candidates-
(i) Hindi Composition 100
(ii) General Knowledge including simple science 100
Section B-Candidates must select only one optional subjectfrom the list below :
(i) General Indian History 100
(ii) General Geography 100
(iii) Physics 100
(iv) Chemistry 100
(v) Economics 100
(vi) Political Science 100
(vii) Book-keeping and Accountancy 100
(viii) Botany 100
(ix) Zoology 100
(x) Law 100
(xi) Lower Mathematics 100
Section C-Personality Test (Viva voce) 100