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State of Uttar Pradesh - Section

Section 31 in The U.P. Entertainment and Betting Tax Inspectors Service Rules, 1982

31. Saving.

- Nothing in these rules shall affect reservations and other concessions required to be provided for the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders issued by the Government from time to time in this regard.Appendix 'A'(See Rule 15)Syllabus and rules for the Examination for direct recruitment to the posts of Entertainment Tax inspectors, Grade II
(1)The examination will include the following subjects. Each subject will carry the number of marks shown against it. There shall be one paper in each subject and the time allowed for each will be three hours except for Hindi Composition which will be of two hours :
Section A-To be taken by all candidates-
(i) Hindi Composition 100
(ii) General Knowledge including simple science 100
Section B-Candidates must select only one optional subjectfrom the list below :
(i) General Indian History 100
(ii) General Geography 100
(iii) Physics 100
(iv) Chemistry 100
(v) Economics 100
(vi) Political Science 100
(vii) Book-keeping and Accountancy 100
(viii) Botany 100
(ix) Zoology 100
(x) Law 100
(xi) Lower Mathematics 100
Section C-Personality Test (Viva voce) 100
(2)From the marks assigned to candidates in each subject such deduction will be made as the Public Service Commission may consider necessary in order to secure that no credit is allowed for merely superficial knowledge.
(3)If a candidate's handwriting is not easily legible deduction will be made from the total marks otherwise accuring to him.
(4)Credit will be given for good language including orderly, effective and exact expression combined with due economy of words, in all the subjects of the examination and not only in subjects which are specially devoted to the language.
(5)All question papers may be answered in English or in Hindi in Devanagri Script except that the paper on Hindi Composition must be answered in Hindi.Syllabus for the ExaminationA-Compulsory subjects