Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Maharashtra - Subsection Section 21(1) in The Maharashtra Acupuncture System of Therapy Act, 2015 (1)Every person who desires to have his name entered in the register shall submit to the Registrar an application in the prescribed form in the prescribed manner.
