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[Cites 0, Cited by 0] [Section 67G(3)] [Section 67G] [Entire Act]

State of Punjab - Subsection

Section 67G(3)(c) in The Punjab Factory Rules, 1952

(c)Where a footway passes close to a building or other obstruction as it approaches a railway track a barrier or a turngate shall be fixed in such a manner that a person approaching the track is compelled to move away from the building or obstruction and thus obtain timely sight of an approaching locomotive or wagon.