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[Cites 0, Cited by 0] [Section 275(2)] [Section 275] [Entire Act]

Union of India - Subsection

Section 275(2)(a) in The Navy (Pay And Allowances) Regulations, 1966

(a)On secondment to the Navy, they shall be granted an initial Uniform Allowance at the scale admissible to regular officers of the Navy on first appointment. They shall be eligible for the grant of a renewal outfit allowance under the same terms as for other regular officers of the Na''.