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[Cites 0, Cited by 0] [Section 275] [Entire Act]

Union of India - Subsection

Section 275(2) in The Navy (Pay And Allowances) Regulations, 1966

(2)These officers shall be entitled to Uniform Allowance as under:
(a)On secondment to the Navy, they shall be granted an initial Uniform Allowance at the scale admissible to regular officers of the Navy on first appointment. They shall be eligible for the grant of a renewal outfit allowance under the same terms as for other regular officers of the Na''.
(b)The period of effective service for propose of the grant of renewal allowance shall, however, reckon from the date of secondment to the Navy.
(c)The grant of refund of initial or renewal outfit allowance to these officers seconded or reverted from one service (that is to say, Army, Navy or Air Force) to another shall be regulated in accordance with the orders issued by the Government from time to time.
Appendix-II(excluding Naval Aviation and submarine branches)Rates of pay for General List Officers of all branches(See regulation 4)
Yearof service ActingSub-Lieutenant Sub-LieutenantRs.p.m. LieutenantRs.p.m. LieutenantCommander Rs. p.m. ActingCommanderRs.p.m. CommanderRs. p.m.
1 750   - - - -
2   830 - - - -
3   870 - - - -
4     1100 - - -
5     1150 - - -
6     1200 - - -
7     1250 - - -
8     1300 - - -
9     1350 - - -
10     1400 1450 - -
11     1450 1500 - -
12       1550 1750 -
13       1600 1750 -
14       1650 1750 -
15       1700 1750 -
16       1700 1750 -
17       1750 1800 1800
18       1800 1850 1850
19       1800 1900 1900
20       1800 1950 1950
21       1800 1950 1950
22       1800 1950 1950
23       1800 1950 1950
24       1800 1950 1950
Timesale Commander Rs.1900/- p.m.          
Capital Rs.1950-75-2100-100-2400 Acting or substantive
RearAdmiral Rs.2500-125-2750          
ViceAdmiral Rs.3000/- p.m.          
Chiefof Naval Staff Rs.4000/- p.m.          
Note 1. - Commodores will receive rates of pay to which entitled according to their seniority as Captains.Note 2. - Officers substantively promoted to the rank of Commander by time scale who are not held against authorised appointments will draw a fixed pay of Rs. 1900/-per month. However, such officers when appointed to officiate in the vacancies tenable by Commanders (Selective) for a period not exceeding six months at a time shall draw the pay admissible to the latter.Note 3. - Officers of other than aviation and submarine Branches granted higher paid acting rank of Lieutenant Commander will receive pay as under:Till the completion of