Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29A(5)] [Section 29A] [Entire Act] State of Assam - Subsection Section 29A(5)(x) in The Dibrugarh University Act, 1965 (x)the student members of the Student's Advisory Council shall elect from amongst themselves the Secretary of the Council.