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[Cites 0, Cited by 0] [Section 29A] [Entire Act]

State of Assam - Subsection

Section 29A(5) in The Dibrugarh University Act, 1965

(5)National Discipline Scheme ;
(viii)four students to be nominated by the Vice-Chancellor ;
(ix)the Director of Sports and Physical Education, if any ;
(x)the student members of the Student's Advisory Council shall elect from amongst themselves the Secretary of the Council.