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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(3)(a) in Life Insurance Corporation of India (Staff) Rules, 1960

(a)evidence given at an inquiry before an authority appointed by the Government, by Parliament or by a State Legislature or [Board] [Substituted 'Corporation' by Notification No. G.S.R. 481(E), dated 7.7.2021 (w.e.f. 23.7.1960).]: or