Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(4)(d) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(d)Details of time-blocks of suspension of Deviation due to Transmission constraints and Grid disturbances;