Section 24 in The U.P. Water Supply and Sewerage Act, 1975
24. Functions of a Jal Sansthan.
- The functions of a Jal Sansthan shall be as follows :(i)to plan, promote and execute schemes of and operate an efficient system of water supply;(ii)where feasible, to plan, promote and execute schemes of, and operate, sewerage, sewage treatment and disposal and treatment of trade effluents;(iii)to manage all its affairs so as to provide the people of the area within its jurisdiction with wholesome water and where feasible, efficient sewerage service;(iv)to take such other measures, as may be necessary, to ensure water supply ih times of any emergency;(v)such other functions as may be entrusted to it by the State Government by notification in the Gazette.
