Section 24(iii) in The U.P. Water Supply and Sewerage Act, 1975

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State of Uttar Pradesh - Subsection

Section 24(iii) in The U.P. Water Supply and Sewerage Act, 1975

(iii)to manage all its affairs so as to provide the people of the area within its jurisdiction with wholesome water and where feasible, efficient sewerage service;

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State of Uttar Pradesh - Subsection

Section 24(iii) in The U.P. Water Supply and Sewerage Act, 1975