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State of Uttar Pradesh - Section

Section 20 in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

20. Procedure for selection to the post of District Audit Officer.

- Recruitment to the posts of District Audit Officers shall be made on the basis of merit in accordance with the "U.P. Promotion By Selection in Consultation With Public Service Commission (Procedure) Rules, 1970" as amended from time to time.Note. - A copy of the "U.P. Promotion By Selection In Consultation With Public Service Commission (Procedure) Rules, 1970" is given in Appendix 'B' to these rules.