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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(2) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(2)Deposits, loans advance and investments (such as Shares, Securities, Debentures etc.)
Serial No. Description Name and address of company, Bank etc. Amount (in Rupees) If not in own name and address of person inwhose name held and his / her relationship with the common cadreofficers. Source of income Details of income Annual income derived Remarks
(1) (2) (3) (4) (5) (6) (7) (8) (9)
Date:signatureNote : "Annual income derived" means the pay and allowances received by the common cadre Employee.Form No. IIIStatement of Movable Property Held by Common Cadre Officers
Serial No. Description of items Price of value at the time of acquisition and/ or the total payments made up to the date of return as the casemay be in the case of articles purchases on hire purchase orinstallment basis. If not in own name and address of person inwhose name and his / her relationship with the common cadreofficers. Source of income Details of Payments How acquired with approximate date ofacquisition. Remarks
(1) (2) (3) (4) (5) (6) (7) (8)
Date:signatureForm No. iVStatement of Provident Fund and Life Insurance Policy Held by Common Cadre Officers
Serial No. Policy Number and date of policy Name of insurance company Sum insured and date of maturity Amount annual premium Source of income Details of payments
(1) (2) (3) (4) (5) (6) (7)
1.            
2.            
Type of Provident Fund / General ProvidentFund/ CPF/Account No. Closing balance as last reported by the Audit/ Accounts Officer along with date of such balance Contributions made subsequently Subscriptionand refund. Total Remarks (If there is dispute regarding closingbalance the figures according to the common cadre officers shouldalso be mentioned in the Column.
(8) (9) (10) (11) (12)
Date:signatureForm No. VStatement of Debts and Other Liabilities of The Common Cadre Officers
Serial No. Amount (Rs.) Name and address of Creditor Date of incurring liability Details of transaction Source of Income Details of payment Remarks
(1) (2) (3) (4) (5) (6) (7) (8)
date:signaturenote : 1. individual items of loans not exceeding three months emoluments or RS. 50000/- whichever is less not be included. (The terms of emoluments means pay and allowances received per month by the common cadre Officer).