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[Cites 0, Cited by 0] [Section 166] [Entire Act]

Union of India - Subsection

Section 166(a) in The Finance Act, 2018

(a)in sub-section (1), -
(i)in clause (ca), the words "the Reserve Bank," shall be omitted;
(ii)in clause (d), for the words "two directors", the words "one director" shall be substituted;