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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in U.P. Prevention and Control of Infectious and Contagious Diseases in Animals (Check Post and Quarantine Camp, Manner of Inspection etc.) Rules, 2016

(2)The Veterinarian in charge of Quarantine Camp or the staff of Department duly authorised for the purpose shall give an official acknowledgement to owner of the animal or person duly authorised by him on his behalf for the animals detained in Quarantine Camp. The detention acknowledgement shall be in Form B.