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State of Uttar Pradesh - Section

Section 4 in U.P. Prevention and Control of Infectious and Contagious Diseases in Animals (Check Post and Quarantine Camp, Manner of Inspection etc.) Rules, 2016

4. Detention of animals and Form of permit.

(1)The Veterinarian in charge of Quarantine Camp or the staff of Department duly authorised for the purpose shall detain the following animals -
(a)which are suffering from any scheduled disease; or
(b)which have come into contract with or have been kept in proximity of animals infected with a scheduled disease; or
(c)which are transported by the in charge of check post as detailed in sub-rule (4) of Rule 3; or
(d)which are the species notified under Section 10 while exiting from the infected area and shall be subjected to a quarantine of fourteen days in a Quarantine Camp.
(2)The Veterinarian in charge of Quarantine Camp or the staff of Department duly authorised for the purpose shall give an official acknowledgement to owner of the animal or person duly authorised by him on his behalf for the animals detained in Quarantine Camp. The detention acknowledgement shall be in Form B.
(3)During Quarantine period the animal shall be suitably given identification and marked. Animals shall be examined regularly for any Schedule disease and be vaccinated against the Schedule disease and provided with veterinary treatment, if required. If an animal is vaccinated, the owner of the animal or person duly authorised by him, on his behalf shall be provided with a vaccination certificate as required in Section 9.
(4)After successful Quarantine process the Veterinarian in charge of Quarantine Camp or the staff of Department duly authorised for the purpose shall release the animals to the owner or person duly authorised by him on his behalf and also grant the Quarantine Release Permit in Form C under his signature. The said released permit shall also serve as Entry Permit as required in sub-section (2) of Section 15.
(5)The cost of maintenance and vaccination of animals during the period of quarantine shall be determined from time to time by the Director shall be borne by the owners of the animals.Form ADepartment of Animal Husbandry, Uttar Pradesh GovernmentEntry Permit[See Rule 3(4)]Permit No. ...............All the animals described below are found free from (schedule disease) disease and on this day (date granted entry/exit from/to the (name of the area) controlled/eradicated area.Details of the Check Post
Details of the Check Post
Location:
Animal Owner Detail
Name and Address of Animal owner (Full name and complete address, village,tehsil, district, state and phone number/mobile no.)
Name and address of the person accompanying theanimals (Full name and complete address, village,tehsil, district, state and phone number/mobile no.)
Animals arrived from (Name of the place from where animal arearriving from-village, tehsil, district and state)
Animal destined for Name of the place to where animals are going tovillage, block, tehsil, district and state
Animal Details
  Anaimal-1 Anaimal-2 Anaimal-3 Anaimal-4 Anaimal-5
Indendification No.          
Species          
Breed          
Sex          
Age          
Colour          
Vaccination Certificate No.          
Entry Permit Issue Details
Details of issue   Signature  
Place of issue (Place) Name Name of the issuing officer
Official Seal   Designation Seal of the issuing officer
Form BDepartment of Animal Husbandry, Uttar Pradesh GovernmentAcknowledgement of Detention of Animals[See Rule 4(2)]Certificate No. (Unique Certificate No.)All the animals described below have been taken in my custody on this day ............ for a period of 14 days.
Details of Quarantine Camp
Location: (with teshil and district)
Animal Owner Detail
Name and Address of Animal owner  
Name and address of the person accompanying theanimals  
Animals arrived from  
Animal destined for  
Animal Details
  Anaimal-1 Anaimal-2 Anaimal-3 Anaimal-4 Anaimal-5
Indendification No.          
Species          
Breed          
Sex          
Age          
Colour          
Vaccination Certificate No.          
Quarantine Camp Custody/Acknowledgement issue Details
Details of issue   Signature  
Place of issue   Name  
Official Seal   Designation  
Form CDepartment of Animal Husbandry, Uttar Pradesh GovernmentRelease Permit[See Rule 4(4)]Permit No. .............Acknowledgement of detention of Animals No. ...............All the animals described below are free from (notified schedule disease name) disease and on this day (date) released from the quarantine and granted entry/exit from/to the (name of the area) controlled or eradicated area.
Details of the Quarantine Camp  
Location:(with tehsil and district)  
Quarantine of animal from  
Quarantine of animal to  
Animal Owner Detail  
Name and Address of Animal Owner    
Animal arrived from    
Animal designed for    
Animal Details
  Anaimal-1 Anaimal-2 Anaimal-3 Anaimal-4 Anaimal-5
Idendification No.          
Species          
Breed          
Sex          
Age          
Colour          
Vaccination Certificate No.          
Quarantine Release Permit Details
Details of issue   Signature  
Place of issue   Name  
Official Seal   Designation