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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(a) in The Petroleum Rules, 2002

(a)the petroleum shall be carried-
(i)in 200 litres capacity steel barrels, the screw bungs of such barrels being well fitting and sealed; or
(ii)in 200 litres capacity sealed steel drums, not more than three tiers of which may be carried on any single vessel; or
(iii)in 10 litres capacity sealed tins, not more than six tiers of which may be carried on any single vessel; or