.-No petroleum Class A shall be transported in a country craft unless the following conditions are satisfied, namely:-(a)the petroleum shall be carried-(i)in 200 litres capacity steel barrels, the screw bungs of such barrels being well fitting and sealed; or(ii)in 200 litres capacity sealed steel drums, not more than three tiers of which may be carried on any single vessel; or(iii)in 10 litres capacity sealed tins, not more than six tiers of which may be carried on any single vessel; or(b)all barrels or tins shall be carefully examined and no leaky barrel or tin shall be taken on board the craft;(c)no barrels, drums or tins shall be placed within 1.2 metres of afterdeck where the crew are accommodated in the case of an undecked vessel or on deck in the case of a decked vessel; and(d)no passengers shall be carried on board the craft.
