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[Cites 0, Cited by 0] [Section 63L(2)] [Section 63L] [Entire Act]

State of West Bengal - Subsection

Section 63L(2)(b) in The West Bengal Factories Rules, 1958

(b)Safety Equipment
(i)Flares with life of 30 minutes. flood lights.
(ii)Flash lights, fire extinguisher-dry powder type.
(iii)Insulated gauntlets.