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[Cites 0, Cited by 0] [Section 63L] [Entire Act]

State of West Bengal - Subsection

Section 63L(2) in The West Bengal Factories Rules, 1958

(2)The Ambulance should have the following equipments :-
(a)General.
(i)wheeled stretcher with folding and adjusting devices; with the head of the stretcher capable of being tilted upward.
(ii)Fixed suction unit with equipment.
(iii)Fixed oxygen supply with equipment.
(iv)Pillow with case, sheets, blankets, towels.
(v)Emesis bag. bed pan, urine pot. glass.
(b)Safety Equipment
(i)Flares with life of 30 minutes. flood lights.
(ii)Flash lights, fire extinguisher-dry powder type.
(iii)Insulated gauntlets.
(c)Emergency care Equipment.
I. Resuscitation.
(i)Portable suction unit; portable oxygen unit.
(ii)Bag-valve-mask, hand-operated artificial ventilation unit.
(iii)Airways, mouth gag, trachestemy adaptors.
(iv)Short spine board I.V. Fluids with administration unit.
(v)B.P. Manometer, cups, stethoscope..
II. Immobilization.
(i)Gauze pads-10 cm. X 10 cm-universal dressing 25 cm. x 90 cm.
(ii)Roll or aluminium foils. soft roller bandages 15 cm. x 5 cm.
(iii)Adhesive tape in 75 mm. rolls, safety pins.
III. Poisoning.
(i)Syrup of Ipecac. activated charcoal prepacketed in dozes,
(ii)Snake bit kit, drinking water.
IV Emergency Medicines.As per requirement (under the advice of Medical Officer only).Rule prescribed under Sections 41C and 112.