Section 6(1) in Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012

[Cites 0, Cited by 0] [Section 6] [Entire Act]

(1)The fees for other applications shall be charged as under:

(a) Miscellaneous Application	3 lakh per application
(b) Review Application	3 lakh per application
(c) Interlocutory Application	1 lakh per application
(d) Regulatory Compliance Application	50,000/- per application

Legal Document View