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State of Tamilnadu - Section

Section 6 in Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012

6. Fees for other Applications.

(1)The fees for other applications shall be charged as under:
(a) Miscellaneous Application 3 lakh per application
(b) Review Application 3 lakh per application
(c) Interlocutory Application 1 lakh per application
(d) Regulatory Compliance Application 50,000/- per application
(2)No application fee shall be payable by the National Load Despatch Centre (NLDC) and the Regional Load Despatch Centres (RLDC) for an application made in discharge of their regulatory functions.