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State of Rajasthan - Section

Section 27 in Rajasthan Land Revenue (Land Records) Rules, 1957

27. Papers to be maintained by the Patwaris.

(a)The patwari shall prepare and maintain such maps, records, registers, statement and returns of each village in his circle as are prescribed in these rules and shall dispose them of in the manner indicated in paragraph 48. He shall also maintain a register of such records in form P-37.