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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(a) in Rajasthan Land Revenue (Land Records) Rules, 1957

(a)The patwari shall prepare and maintain such maps, records, registers, statement and returns of each village in his circle as are prescribed in these rules and shall dispose them of in the manner indicated in paragraph 48. He shall also maintain a register of such records in form P-37.