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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(3) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(3)If Selection process for any post lying vacant is pending by the Selection Committee, then the Appointing Authority may appoint a person having required eligibility according to the urgency of need under staff gap arrangement purely on temporary basis as and selection process is over.