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State of Uttar Pradesh - Section

Section 9 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

9. Reservation of Vacancies.

(1)Reservation of vacancies for the candidates belonging to Vacancies the Scheduled castes, Scheduled Tribes, other backward classes and other categories, shall be made according to the law and orders issued from time to time by State Government.
(2)Need based Recruitment in Sugar Mills, according to staffing pattern shall be made by the Appointing Authority through publication in prevalent language in the widely circulated newspapers.
(3)If Selection process for any post lying vacant is pending by the Selection Committee, then the Appointing Authority may appoint a person having required eligibility according to the urgency of need under staff gap arrangement purely on temporary basis as and selection process is over.