Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Bihar - Subsection Section 82(2) in The Bihar Municipal Election Rules, 2007 (2)Subject to any general or special direction of the State Election Commission, the decision of the Returning Officer as to validity of a ballot paper shall be final.
