Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 192] [Entire Act] State of Rajasthan - Subsection Section 192(a) in Rajasthan District Board Account Rules (a)Transfer entries, that is entries intended to transfer an amount from one account to another, shall be made when it is necessary:-
