Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 192 in Rajasthan District Board Account Rules

192.

(a)Transfer entries, that is entries intended to transfer an amount from one account to another, shall be made when it is necessary:-