Rajasthan High Court - Jodhpur
Laxman Lal Meena vs Rpsc., Ajmer & Ors on 20 July, 2017
Bench: Govind Mathur, Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Spl. Appl. Writ No. 861 / 2014
Laxman Lal Meena S/o Shri Hoor Ji Meena, By caste Meena, Aged
about 32 years, Resident of Village - Samali Pathar, Post -
Deogarh, Tehsil & District - Pratapgarh
----Appellant
Versus
1. Rajasthan Public Service Commission, Ajmer - Through its
Secretary
2. Director, Secondary Education, Education Department
Rajasthan, Bikaner
3. Dy. Secretary (Secondary Education), Education Department,
Udaipur Zone, Udaipur
----Respondent
_____________________________________________________
For Appellant(s) : Mr. Shambhoo Singh
For Respondent(s) : -
_____________________________________________________
HON'BLE MR. JUSTICE GOVIND MATHUR
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Judgment 20/07/2017 Learned counsel for the appellant wants to withdraw this appeal.
Dismissed, accordingly.
(VINIT KUMAR MATHUR) J. (GOVIND MATHUR) J.
Pramod