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Rajasthan High Court - Jodhpur

Laxman Lal Meena vs Rpsc., Ajmer & Ors on 20 July, 2017

Bench: Govind Mathur, Vinit Kumar Mathur

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
               D.B. Spl. Appl. Writ No. 861 / 2014
Laxman Lal Meena S/o Shri Hoor Ji Meena, By caste Meena, Aged
about 32 years, Resident of Village - Samali Pathar, Post -
Deogarh, Tehsil & District - Pratapgarh
                                                       ----Appellant
                              Versus
1. Rajasthan Public Service Commission, Ajmer - Through its
Secretary
2. Director, Secondary       Education,   Education     Department
Rajasthan, Bikaner
3. Dy. Secretary (Secondary Education), Education Department,
Udaipur Zone, Udaipur
                                                     ----Respondent
_____________________________________________________
For Appellant(s)   :   Mr. Shambhoo Singh
For Respondent(s) :    -
_____________________________________________________
           HON'BLE MR. JUSTICE GOVIND MATHUR

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Judgment 20/07/2017 Learned counsel for the appellant wants to withdraw this appeal.

Dismissed, accordingly.

(VINIT KUMAR MATHUR) J. (GOVIND MATHUR) J.

Pramod