Section 8(2) in The Rajasthan Soil and Water Conservation Act, 1964
(2)The Board shall consist of the following members, namely:-(a)the Minister in charge of the Agriculture Department, who shall also be the Chairman;(b)three members of the Rajasthan Legislative Assembly to be nominated by the State Government;(c)the Development Commissioner, Rajasthan;(d)the Secretary to the Government, Agriculture Department;(e)the Secretary to the Government, Revenue Department;(f)the Secretary to the Government, Forest Department;(g)the Secretary to the Government, Finance (Expenditure) Department;(h)the Director of Agriculture, Rajasthan;(i)the Chief Conservator of Forests, Rajasthan;(j)the Director of Animal Husbandry, Rajasthan;(k)the Chief Engineer. Irrigation, Rajasthan;(l)one representative of, and proposed in the prescribed manner by, the Rajasthan Branch of the Farmers Forum; and (m) members not exceeding five to be nominated by the State Government from amongst person interested in soil and water conservation.
