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State of Assam - Section

Section 39 in Assam Panchayat Act, 1994

39. Allowances of President and Vice-President and other members of Anchalik Panchayat.

(1)The allowances of President and Vice-President and members of Anchalik Panchayat shall be as may be prescribed.
(2)Every member of the Anchalik Panchayat other than the President and the Vice-President shall be entitled to receive sitting allowances as may be prescribed.