Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 39] [Entire Act] State of Assam - Subsection Section 39(1) in Assam Panchayat Act, 1994 (1)The allowances of President and Vice-President and members of Anchalik Panchayat shall be as may be prescribed.
