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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(ii) in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

(ii)The Central Transmission Utility, shall prepare the model Request for qualifications (RfQ) and model request for Proposals (RfP) documents for use for the competitive route and get these documents approved by the Commission.