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Union of India - Section

Section 5 in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

5. Competitive route.

- (i) For selection of an agency for implementation of the elements of Inter-State Transmission System through Competitive route, Request for Qualification (RfQ) and Request for Proposal (RfP) stages shall be followed.
(ii)The Central Transmission Utility, shall prepare the model Request for qualifications (RfQ) and model request for Proposals (RfP) documents for use for the competitive route and get these documents approved by the Commission.
(iii)The model RfQ and RfP documents as approved by the Commission shall be adopted for the bidding process:
Provided that where any deviations from the guiding factors contained in Schedule 1 are considered necessary, prior approval of the Commission shall be obtained.