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State of Madhya Pradesh - Section

Section 68 in The M.P. Factories Rules, 1962

68. Excessive weights.

(1)No woman or young person shall, unaided by another person, lift, carry or move by hand or on head, any material, article, tool or appliance exceeding the maximum limit in weight set out in the following schedule :-[Schedule] [Substituted by Notification No. 4(a) 4-91-16B, dated 6-4-1995.]
Person Maximum weight of materials, article, tool orappliance in kilogram
Adult male 55 Kg.
Adult female 30 Kg.
Adolescent male 30 Kg.
Adolescent female 30 Kg.
Male child 16 Kg.
Female child 14 Kg.
(2)No woman or young person shall engage, in conjunction with others, in lifting carrying or moving by hand or on head any material article tool or appliance, if the weight thereof exceeds the lowest weight fixed by the schedule to sub-rule (1) for any of the persons engaged, multiplied by the number of the persons engaged.Rule prescribed under Section 35