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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(4)(a) in The West Bengal Preservation Of Historical Monuments And Objects And Excavation Of Archaeological Sites Act, 1957.

(a)ancient or historical monuments or archaeological sites or remains declared by or under law made by Parliament to be of national importance; or