Section 8 in The Gujarat Ayurved University Act, 1965
8. Officers of University.
- The following shall be the officers, of the University, namely.-(i)The Chancellor,(ii)The Vice-Chancellor,(iii)The Registrar,(iiia)[ The Director of the Department of Board of Post-Graduate Teaching and Research] [Clause (iiia) inserted by Gujarat No. 30 of 2003, dated 19th September 2003.];(IV)The Director of Pharmacy,(v)The Director of Botanical Garden, and(vi)such other officers in the service of the University as may be declared by the Statutes to be officers of the University.
