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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(iiia) in The Gujarat Ayurved University Act, 1965

(iiia)[ The Director of the Department of Board of Post-Graduate Teaching and Research] [Clause (iiia) inserted by Gujarat No. 30 of 2003, dated 19th September 2003.];
(IV)The Director of Pharmacy,
(v)The Director of Botanical Garden, and