Chattisgarh High Court
Lafarge India Pvt.Ltd. And Ors vs Gram Panchayat Sonadih And Ors. 89 ... on 5 February, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Writ Petition No. 2304 of 2003
Lafarge India Pvt. Ltd. & Others Versus Gram Panchayat, Arasmeta & Others
alongwith
WP/2283/2003, WP/2334/2003, WP/3489/2003, WP/3771/2003, WP/3972/2003, WPT/47/2012,
WPT/3021/2008
05/02/2019 Shri Ashish Shrivastava and Shri Neelabh Dubey, Advocates for the
respective Petitioners.
Shri R.S.Baghel, Deputy Government Advocate and Shri B.D.Guru,
Advocate for the respective Respondents.
List these matters after disposal of Civil Appeal No. 000082 of 2016 (Northern Coalfields Ltd. v. State of M.P.) on a mention being made either on behalf of the Petitioners or the Respondents.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Parth Prateem Sahu)
Chief Justice Judge
Amit