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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(1) in The U.P. Fire (Gazetted Officer) Services Rules, 1984

(1)Where there is a single efficiency bar no persons shall be allowed to cross the efficiency bar unless he has worked diligently and to the best of his ability, has been able to exercise proper supervision, his work and conduct is otherwise found to be satisfactory and unless his integrity is certified.