Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 26 in The U.P. Fire (Gazetted Officer) Services Rules, 1984

26. Criteria for crossing efficiency bar.

(1)Where there is a single efficiency bar no persons shall be allowed to cross the efficiency bar unless he has worked diligently and to the best of his ability, has been able to exercise proper supervision, his work and conduct is otherwise found to be satisfactory and unless his integrity is certified.
(2)A person other than those covered by sub-rule (1) shall not be allowed to cross-
(i)the first efficiency bar unless his work and conduct are found to be satisfactory and unless his integrity is certified,
(ii)the second efficiency bar unless he has worked diligently and to the best of his ability, he is found fully capable of imparting training to subordinates, his work and conduct are otherwise found to be satisfactory and unless his integrity is certified.