Section 29(1) in The Sikh Gurdwaras Board Election Rules, 1959
(1)Every ballot-box shall be of such design as may be approved by the [Chief Commissioner, Gurudwara Elections] [Substituted for the words 'Commissioner, Gurdwara Elections' by Central Government Notification dated 26.7.1978.] and shall be so constructed that ballot-papers can be inserted there into during the polling but cannot be withdrawn therefrom without the box being unlocked and the seals being broken.
