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Union of India - Section

Section 29 in The Sikh Gurdwaras Board Election Rules, 1959

29. Ballot-box.

(1)Every ballot-box shall be of such design as may be approved by the [Chief Commissioner, Gurudwara Elections] [Substituted for the words 'Commissioner, Gurdwara Elections' by Central Government Notification dated 26.7.1978.] and shall be so constructed that ballot-papers can be inserted there into during the polling but cannot be withdrawn therefrom without the box being unlocked and the seals being broken.
(2)One ballot-box shall, at a time, be used in a polling station and the same shall be placed for the receipt of the ballot-papers in the view of the presiding officer, candidates and their agents.