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[Cites 0, Cited by 0] [Section 53A(2)] [Section 53A] [Entire Act]

State of Tamilnadu - Subsection

Section 53A(2)(b) in The Anna University of Technology, Tiruchirappalli Act, 2006

(b)provide courses of study for admission to the examination for degrees of the Anna University, Coimbatore shall be deemed to be colleges affiliated to the [Anna University of Technology, Tiruchirrappali] [Substituted for 'Anna University, Tiruchirrappali' by Act 25 of 2010, dated 11.6.2010.] under this Act and the provisions of this Act shall, as far as may, apply accordingly.