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[Cites 0, Cited by 0] [Section 53A] [Entire Act]

State of Tamilnadu - Subsection

Section 53A(2) in The Anna University of Technology, Tiruchirappalli Act, 2006

(2)All colleges within the districts of Dindigul and Theni which immediately before the notified date,-
(a)continue to be affiliated to, or recognized by, the Anna University, Coimbatore; and
(b)provide courses of study for admission to the examination for degrees of the Anna University, Coimbatore shall be deemed to be colleges affiliated to the [Anna University of Technology, Tiruchirrappali] [Substituted for 'Anna University, Tiruchirrappali' by Act 25 of 2010, dated 11.6.2010.] under this Act and the provisions of this Act shall, as far as may, apply accordingly.