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State of Jharkhand - Section

Section 20 in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

20. Accounts and Audit.

(a)Separate annual accounts of play school be maintained by the organisation/institution/Head of play school.
(b)The annual accounts should be audited at least once in every year by the auditors appointed by the Management for this purpose.
(c)The Management has to furnish the audit report at the time of application for renewal of recognition to the competent authority.
(d)The salaries to all staff be credited directly into their bank accounts.