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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(2) in Swarnim Gujarat Sports University Act, 2011

(2)The Directors shall assist the Vice-Chancellor in managing the academic, administrative, financial and other affairs of the University and shall exercise such powers and perform such functions as may be prescribed or entrusted to them by the Vice-Chancellor.