Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(3)(a) in Statutes of the Jodhpur National University, Jodhpur, 2010

(a)to establish one or more University libraries, with adequate staff, laying down the qualifications and procedures for their recruitment, and determine their terms and conditions of service;